Anamika Conductors Limited vs Jaipur Vidyut Vitaran Nigam ...
2023 Latest Caselaw 3070 Raj/2

                                   [2023:RJ-JP:16558]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12254/2018

                                   Anamika Conductors Limited through its Director Mr. Aditya
                                   Bakliwal, B-70, Upasana House, 2nd Floor, Rajendra Marg, Bapu
                                   Nagar, Jaipur-302022
                                                                                                      ----Petitioner
                                                                       Versus
                                   Jaipur Vidyut Vitaran Nigam Limited through its Superintending
                                   Engineer (PROC), Old Power House Premises, Near Ram Mandir,
                                   Banipark, Jaipur - 302006
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/08/2023

No one has put in appearance on behalf of the petitioner

even in the second round.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed, stay application

and all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /149

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