Dr Jai Prakash Pankaj S/O Shri Moti ... vs Mr. Rohit Kumar Singh ...
2023 Latest Caselaw 3044 Raj/2

[2023:RJ-JP:16513]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 392/2019
                                         In
                 S.B. Civil Writ Petition No.18063/2018

1.       Dr Jai Prakash Pankaj S/o Shri Moti Lal Saini, Aged About
         42 Years, R/o 1/466, Ground Floor, Mangalam Apartment,
         Chitrakoot, Vaishali Nagar, Jaipur (Raj.)
2.       Dr. Hajari Mal Soni S/o Shri Jogeshwar Mal Soni, Aged
         About 42 Years, R/o Behind Jawahar Pyau, Phalodi,
         District - Jodhpur (Raj.)
3.       Dr. Nawal Kishor Saini S/o Shri Suraj Mal Saini, Aged
         About 45 Years, R/o Anu House, Ward No.3, Station Road,
         Near Poidar College, Nawalgarh, District Jhunjhunu (Raj.)
4.       Dr. Sharvan Lal Saini S/o Shri Narayan Ram Saini, Aged
         About 45 Years, R/o Saledipura, Tehsil Khandela, District
         Sikar (Raj.)
5.       Dr. Suresh Kumar S/o Shri Sultan Singh, Aged About 43
         Years, R/o B-23, Janakpuri, Panchyawala, Sirsi Road,
         Jaipur (Raj.)
6.       Dr. Hari Prakash Saini S/o Shri Shankar Lal Saini, Aged
         About 43 Years, R/o Govt. Quarters, Hospital Campus,
         Gudha Gorji, District Jhunjhunu (Raj.)
7.       Dr. Jaipal Singh S/o Shri Harphool Singh, Aged About 47
         Years, R/o Village Hamiri Kallan, District Jhunjhunu (Raj.)
8.       Dr. Sunil Kumar Saini S/o Shri Maru Ram, Aged About 44
         Years, R/o Ashirwad Apartment, Bajaj Road, Sikar (Raj.)
                                                                  ----Petitioners
                                     Versus
1.       Mr. Rohit Kumar Singh, Add. Chief Secretary, Medical And
         Health Department, Secretariat, Jaipur.
2.       Smt. Roli Singh, Principal Secretary, Department Of
         Personnel, Secretariat, Jaipur.
3.       Dr. V.K. Mathur Director, (Public Health) Medical And
         Health Services, Jaipur, Rajasthan.
4.       The State Of Rajasthan, Through Principal Secretary,
         Medical And Health Department, Secretariat, Jaipur
                                                ----Contemnors-Respondents

For Petitioner(s)          :     None present
For Respondent(s)          :     Dr. V.B. Sharma, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

[2023:RJ-JP:16513] (2 of 2) [CCP-392/2019]

03/08/2023

Learned counsel for the respondents has submitted a copy of

the order dated 03.08.2023 passed by the Director, (Public Health)

Medical & Health Services, Rajasthan, Jaipur for perusal of this

Court.

The copy of the order is taken on record.

Referring to the aforesaid order, learned counsel for the

respondents submits that the representation filed by the

petitioners has been decided vide speaking and reasoned order.

He, therefore, prays for dismissal of the contempt petition.

None for the petitioners.

This Court has, vide order dated 18.08.2018, contempt

whereof is alleged, directed the respondents to decide the

representation filed by the petitioners by a reasoned and speaking

order.

A perusal of the order dated 03.08.2023 reveals that the

representation filed by the petitioners has been decided vide a

reasoned and speaking order.

In view thereof, this contempt petition is dismissed.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/44

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