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Shyam Lal S/O Shri Ganga Sahai vs Ram Karan S/O Laxman ...
2023 Latest Caselaw 3030 Raj/2

Citation : 2023 Latest Caselaw 3030 Raj/2
Judgement Date : 3 August, 2023

Rajasthan High Court
Shyam Lal S/O Shri Ganga Sahai vs Ram Karan S/O Laxman ... on 3 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:16515]

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                 S.B. Civil Restoration Application No. 593/2018

                                                                               In

                                                        S.B. Civil Second Appeal No.81/2018

                                    1.         Shyam Lal S/o Shri Ganga Sahai, R/o Baldevgarh, Tehsil
                                               Rajgarh, Distt. Alwar Raj.
                                    2.         Siyaram    S/o     Ganga        Sahai,      R/o      Baldevgarh,   Tehsil
                                               Rajgarh, Distt. Alwar Raj.
                                    3.         Mahesh S/o Ganga Sahai, R/o Baldevgarh, Tehsil Rajgarh,
                                               Distt. Alwar Raj.
                                    4.         Ram Swaroop S/o Ganga Sahai, R/o Baldevgarh, Tehsil
                                               Rajgarh, Distt. Alwar Raj.
                                                                         ----Petitioners/Defendants-Appellants
                                                                           Versus
                                    Ram Karan S/o Laxman, R/o Baldevgarh, Tehsil Rajgarh, Distt.
                                    Alwar.
                                                                                              ----Respondent/Plaintiff

For Petitioner(s) : Mr. V.P. Singh for Mr. Koslesh Kumar Bairwa For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

03/08/2023

Learned counsel for the applicants wants to withdraw this

restoration application as it is rendered infructuous.

The restoration application is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/41

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