Shankar Lal And Ors vs Ranjeet Singh And Ors ...
2023 Latest Caselaw 3024 Raj/2

                                   [2023:RJ-JP:16461]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 7809/2017

                                   1.         Shankar Lal Son Of Shri Banshidas, By Caste Vaishnav
                                   2.         Smt. Pushpa Wife Of Shri Shankar Lal, By Caste Vaishnav
                                   3.         Sanjay Son Of Shri Shankar Lal, By Caste Vaishnav
                                   4.         Suryaprakash Son Of Shri Shankar Lal, By Caste Vaishnav
                                   5.         Ramraj Son Of Shri Shankar Lal, By Caste Vaishnav
                                   6.         Banwari Son Of Shri Mahaveer Prasad, By Caste Vaishnav
                                   7.         Shankarlal Son Of Shri Laduram, By Caste Teli
                                   8.         Smt. Rekha Wife Of Shri Sanjay, By Caste Vaishnav
                                   9.         Smt. Annu Wife Of Shri Suryaprakash, By Caste Vaishnav
                                   10.        Smt. Babywife Of Shri Ramraj, By Caste Vaishnav, All
                                              Resident Of Kadera, Tehsil Kekri District Ajmer Rajasthan
                                                                                                       ----Petitioners
                                                                        Versus
                                   1.         Ranjeet Singh Son Of Shri Dalpat Singh, By Caste Rajput,
                                              Resident Of Village Kadera Tehsil Kekri District Ajmer
                                              Rajasthan
                                   2.         Village Panchayat Through Secretary, Village Kadera
                                              Tehsil Kekri District Ajmer Rajasthan
                                   3.         Sarpanch Village Panchayat Kadera, Tehsil Kekri District
                                              Ajmer Rajasthan
                                                                                                     ----Respondents

For Petitioner(s) : Ms. Drishti Laddha on behalf of Mr. Sandeep Maheshwari For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/08/2023 Counsel for the petitioners submits that this writ petition has become infructuous.

In view of the prayer made by counsel for the petitioners, the present writ petition is dismissed as having become infructuous.

(GANESH RAM MEENA),J

Seema/11

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