Sunil Kumar vs District Election Officer And Ors ...
2023 Latest Caselaw 3023 Raj/2

                                   [2023:RJ-JP:16462]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 16625/2017

                                   Sunil Kumar Son Of Ram Kuwar, By Caste Gwaria, Resident Of
                                   Nangal Mojia, Tehsil Kishangarh Bass, District Alwar
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.         District Election Officer Panchayat, Alwar Rajasthan
                                   2.         Returning Officer, Gram Panchayat Noor Nagar, Panchayat
                                              Samiti, Kishangarh Bass, District Alwar
                                   3.         Sampat Ram Son Of Udairam, By Caste Jatav, Resident Of
                                              Nangal Mozia, Tehsil Kishangarh Bass, District Alwar
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Yogesh Kumar Jatav on behalf of Mr. Dhanna Ram For Respondent(s) : Mr. S. S. Sunda

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/08/2023

Counsel for the petitioner submits that this writ petition has

become infructuous.

In view of the submission made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

The pending application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/14

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