Suresh S/O Rooparam vs State Of Rajasthan
2023 Latest Caselaw 2981 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                               8906/2023

                                   Suresh S/o Rooparam, Aged About 28 Years, R/o
                                   Vishnoiyo      Ki     Dhani,       Khokhariya,           Tehsil   Pipad
                                   Shahar, Police Station Banad, District Jodhpur City
                                   (Raj.) (At Present In Sub Jail, Bhawani Mandi)
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Abhishek Gotecha, Adv. For : Mr. Mahendra Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

02/08/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application with

liberty to file afresh after filing of the charge sheet.

In view of above, the criminal misc. bail

application is dismissed as withdrawn with liberty as

aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /11

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