Jairam vs Madan Lal And Ors ...
2023 Latest Caselaw 2977 Raj/2

                                   [2023:RJ-JP:16178]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 824/2018

                                   Jairam S/o. Sh. Natthu Ram, aged about 35 years R/o. Village
                                   Barnagar, Tehsil Kotputli, District Jaipur Rajasthan.
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.       Madan Lal S/o. Shri Bodu Ram, R/o Village- Barnagar,
                                            Tehsil- Kotputli, Distt.- Jaipur, Rajasthan.
                                   2.       Sub-Registrar, Kotputli, Distt.- Jaipur.
                                   3.       Tehsildar, Kotputli, Distt.- Jaipur.
                                   4.       State Of Rajasthan, Through District Collector, Jaipur,
                                            Rajasthan.
                                                                                                     ----Respondents

For Petitioner(s) : Ms. Anisha Yadav For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, stay application

and all other pending application/s also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /112

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