Bangur Charitable Trust, ... vs Ashok Kumar S/O Late Shri Gopal ...
2023 Latest Caselaw 2976 Raj/2

                                   [2023:RJ-JP:16161]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 971/2019

                                   Bangur       Charitable      Trust,      Deedwana,            Through    Manager,
                                   Yagyadutt Sharma Son Of Shri Mangi Lal, Resident Of Ajmer At
                                   Present Bangur Dharmshala Sawai Madhopur.
                                                                                                        ----Petitioner
                                                                         Versus
                                   Ashok Kumar S/o Late Shri Gopal Prasad Sharma, Aged About
                                   40 Years, Resident Of Shop No. 1, Bangar Dharamshala, Station
                                   Sawai Madhopur, At Present Asha Guest House, Ranthambore
                                   Road, Sawai Madhopur.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Prem Shanker Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, stay application

and all other pending application/s also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /21

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