Shyamsundar Poonia Son Of Shri ... vs Chhoturam Son Of Kajjuram ...
2023 Latest Caselaw 2973 Raj/2

                                   [2023:RJ-JP:16270]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 994/2021

                                   Shyamsundar Poonia Son Of Shri Shyojiram, Aged About 37
                                   Years, Resident Of Ward No. 18, Behind Purane Power House,
                                   Khatushyamji, Tehsil Dantaramgarh, District Sikar (Raj.).
                                                                                                               ----Petitioner
                                                                           Versus
                                   Chhoturam          Son   Of     Kajjuram,         Resident           Of   Ward   No.   2,
                                   Khatushyamji, Tehsil Dantaramgarh, District Sikar (Raj.)
                                                                                                             ----Respondent

For Petitioner(s) : Mr Bipin Gupta For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of he statement made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, stay application

and all other pending application/s, if any, also stand dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /169

Powered by TCPDF (www.tcpdf.org)