Rambabu S/O Shivnarayan @ Sonya vs Badrilal S/O Kalu ...
2023 Latest Caselaw 2964 Raj/2

                                   [2023:RJ-JP:16278]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 50/2020
                                                                              In

                                                       S.B. Civil Writ Petition No.15410/2019

                                   1.         Rambabu S/o Shivnarayan @ Sonya, Aged About 55
                                              Years,
                                   2.         Ramavtar S/o Shivnarayan @ Sonya,
                                   3.         Smt. Shanti D/o Shivnarayan @ Sonya,
                                   4.         Smt. Mangi D/o Shivnarayan @ Sonya,
                                              All are R/o Village Sarshop, Tehsil Chouth Ka Barwada,
                                              District Sawai Madhopur (Raj)
                                                                                                          ----Petitioners
                                                                           Versus
                                   1.         Badrilal S/o Kalu, R/o Village Sarshop, Tehsil Chouth Ka
                                              Barwada, District Sawai Madhopur (Raj)
                                   2.         Smt. Rukmani D/o Kalu W/o Govind Narayan Jangid, R/o
                                              Bhandawari, Tehsil And District Tonk (Raj)
                                   3.         State of Rajasthan through Tehsildar, Chouth Ka Barwada,
                                              District Sawai Madhopur
                                                                                                        ----Respondents

For Petitioner(s) : None Present For Respondent(s) : Mr. Tarun Jain

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

02/08/2023

None for the petitioners even in second round.

None had appeared on their behalf on last two dates also i.e.

27.02.2023 & 16.02.2023.

In view thereof, this contempt petition is dismissed for non-

prosecution.

(MAHENDAR KUMAR GOYAL),J

Sudha/46

Powered by TCPDF (www.tcpdf.org)