Dr. Yudhveer Singh S/O Shri ... vs The State Of Rajasthan ...
2023 Latest Caselaw 2948 Raj/2

                                   [2023:RJ-JP:16182]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 19768/2018

                                   Dr. Yudhveer Singh S/o Shri Ramkumar Singh, Aged About 31
                                   Years, R/o Balwada Agriculture Farm, Chirawa Road, Pilani,
                                   District Jhunjhunu
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       The State Of Rajasthan, Through Chief Secretarty, Govt.
                                            Of Rajasthan, Secretariat, Jaipur
                                   2.       Principal Member, Medical And Health Department, Govt.
                                            Of Rajasthan, Secretariat, Jaipur
                                   3.       The Dy. Secretary, Medical And                      Health   (Group-3),
                                            Rajasthan, Govt. Secretariat, Jaipur
                                   4.       Dr. B.r. Meena, President Rajasthan Para Medical Council
                                            And Director, Medical And Health , Swasthya Bhawan,
                                            Tilak Marg, C-Scheme, Jaipur
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Arpan Kumar Sharma For Respondent(s) : Mr Bharat Saini

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, stay application

and all other pending application/s also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /204

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