Lokesh Kumar Agrawal S/O Late Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 2942 Raj/2

                                   [2023:RJ-JP:16164]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 10054/2020
                                   Lokesh Kumar Agrawal S/o Late Shri Om Prakash Agrawal, Aged
                                   About 56 Years, Resident Of Jagdamba Mishthan Bhandar, Near
                                   Ganesh Mandir, Todaraisingh, Distt. Tonk, Proprietor M/s.
                                   Poonam Sunny Cold Drinks, Todaraisingh Distt. Tonk
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       State Of Rajasthan, Through Principal Secretary , Animal
                                            Husbandry And Milk Supply Department, Government
                                            Secretariat, Jaipur
                                   2.       Managing     Director,  Rajasthan    Cooperative   Dairy
                                            Federation Limited, Jawahar Lal Nehru Marg, Jaipur
                                   3.       Chairman, Tonk Zila Dugdh Utpadak Sahkari Sangh
                                            Limited, Tonk, F-126, 128, Riico Industrial Area, Jaipur
                                            Bypass Road, Tonk - 304001
                                   4.       Managing Director, Tonk Zila Dugdh Utpadak Sahkari
                                            Sangh Limited, Tonk, F-126, 128, Riico Industrial Area,
                                            Jaipur Bypass Road, Tonk - 304001
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Laxmikant Malpura For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order

02/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

stay application and all other pending application/s also stands

dismissed.

(GANESH RAM MEENA),J ARTI SHARMA /37

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