M/S Shri Shyam Enterprises Beawar vs Harrison S/O Sh. Fredi Benjamin ...
2023 Latest Caselaw 2939 Raj/2

                                   [2023:RJ-JP:16167]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14628/2021

                                   M/s Shri Shyam Enterprises Beawar, Through Power Of Attorney
                                   Holder Niranjan Khandelwal S/o Sh. Nathulal R/o Gandhinagar,
                                   Ajmer Road, Beawar, District Ajmer, Now Through Present Power
                                   Of Attorney Holder Sh. Vipin Agarwal S/o Sh. Somdev Agarwal
                                   Aged Abput 48 Years R/o Mahaveer Ganj, Beawar, District Ajmer
                                   (Rajasthan)
                                                                                                        ----Petitioner
                                                                         Versus
                                   Harrison     S/o     Sh.   Fredi     Benjamin,         R/o     400/17   (1172/32-
                                   3499/15), Srinagar Road, Ajmer, Rajasthan.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Ram Mohan Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, stay application

and all other pending application/s also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /46

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