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Shri Satyanarayan Gupta S/O Mr. ... vs State Of Rajasthan
2023 Latest Caselaw 2927 Raj/2

Citation : 2023 Latest Caselaw 2927 Raj/2
Judgement Date : 1 August, 2023

Rajasthan High Court
Shri Satyanarayan Gupta S/O Mr. ... vs State Of Rajasthan on 1 August, 2023
Bench: Uma Shanker Vyas
                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                              6629/2021

                                   Shri Satyanarayan Gupta S/o Mr. Radhe Shyam
                                   Gupta, R/o 1-E 19, Shiv Shakti Colony Shastri
                                   Nagar Jaipur, Rajasthan.
                                                                                            ----Petitioner
                                                                  Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Deepak        Kumar      Gupta       S/o         Mr.   Mahaveer
                                          Gupta, R/o A- 238, Road No 09, Mangala
                                          Sariya     Ke      Samne,         Vishwakarma            Jaipur,
                                          Rajasthan
                                   3.     Trilok Chand Gupta S/o Mr. Mohan Lal Gupta,
                                          R/o B-40 Jagdamba Colony, Ambabari, Jaipur,
                                          Rajasthan.
                                                                                     ----Respondents

For Petitioner(s) : Mr. Himanshu Mehendiratta, Adv.

For : Mr. C.G. Chopra, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

01/08/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /363

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