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Shri Krishan Kumar Jangir S/O Shri ... vs State Of Rajasthan
2023 Latest Caselaw 2917 Raj/2

Citation : 2023 Latest Caselaw 2917 Raj/2
Judgement Date : 1 August, 2023

Rajasthan High Court
Shri Krishan Kumar Jangir S/O Shri ... vs State Of Rajasthan on 1 August, 2023
Bench: Ganesh Ram Meena
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 3213/2020

Shri Krishan Kumar Jangir S/o Shri Prahalad Chand Jangir, Aged

About 35 Years, R/o Ward No. 27, Mohalla Badabas, Near Jai

Durga Dharam Kanta, Teh. Kotputli, Jaipur, Rajasthan.
                                                                     ----Petitioner
                                    Versus
1.     State Of Rajasthan, Through Additional Chief Secretary

       (Finance),      Finance          Department,              Government     Of

       Rajasthan, Government Secretariat, Jaipur.
2.     Secretary, Finance (Revenue), Government Of Rajasthan,

       Government Secretariat, Jaipur.
3.     Commissioner,          Excise      Department,            Government     Of

       Rajasthan,       2,      Gumaniwala,              Panchwati,       Udaipur,

       Rajasthan.
4.     District Excise Officer, Jaipur Rural, Jaipur.

5.     Excise Inspector, Circle Kotputli, Jaipur Rural, Excise

       Department, Rajasthan, Jaipur.
                                                                  ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/08/2023

No one has put in appearance on behalf of the petitioner

even in the second round.

Therefore, the present writ petition is dismissed for non-

prosecution.

(2 of 2) [CW-3213/2020]

Since the main petition has been dismissed for non-

prosecution, stay application and all other pending application/s, if

any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /35

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