Atar Singh S/O Sh. Radheyashyam vs State Of Rajasthan ...
2023 Latest Caselaw 2916 Raj/2

                                   [2023:RJ-JP:16084]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8069/2021

                                   Atar Singh S/o Sh. Radheyashyam, Aged About 35 Years, R/o
                                   Chetan Enclave, Jaipur Road, District Alwar.
                                                                                                         ----Petitioner
                                                                          Versus
                                   1.       State Of Rajasthan, Through Principal Secretary, Food
                                            Civil    Supplies       And    Consumer           Matters    Department,
                                            Government Secretariat, Jaipur.
                                   2.       District Supply Officer, Alwar.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Ashish Sharma Upadhyay For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, stay application

and all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/83

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