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Vijay Sharma S/O Shri Krishan ... vs Sh. Bhawani Singh Detha ...
2023 Latest Caselaw 2911 Raj/2

Citation : 2023 Latest Caselaw 2911 Raj/2
Judgement Date : 1 August, 2023

Rajasthan High Court
Vijay Sharma S/O Shri Krishan ... vs Sh. Bhawani Singh Detha ... on 1 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:15975]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 187/2020

                                                                              In

                                                        S.B. Civil Writ Petition No.6242/2019

                                   Vijay Sharma S/o Shri Krishan Kumar Sharma, Aged About 32
                                   Years, R/o F-96, Rampath Shyam Nagar, New Sanganer Road,
                                   Jaipur, Rajasthan
                                                                                                        ----Petitioner
                                                                           Versus
                                   1.         Sh. Bhawani Singh Detha, Principle Secretary Department
                                              Of Local Self Government, State Of Rajasthan,
                                              Government Secretariat, Jaipur.
                                   2.         Sh. Ujjawal Rathore, Director Local Self Government
                                              Department Government Of Rajasthan, G-3, Rajmahal
                                              Residential Area, C-Scheme, Near Civil Lines Phatak,
                                              Jaipur 302016 Rajasthan
                                   3.         Director, T And M Services Consulting Pvt. Ltd. T And M
                                              House, Kohinoor Complex, A Wing, Next To Maharaja
                                              Hotel, Dahisar, Mumbai
                                   4.         The State Of Rajasthan Through Principal Secretary,
                                              Department Of Local Self Government State Of
                                              Rajasthan, Government Secretariat, Jaipur.
                                                                                   ----Non-Petitioners/Contemnors


                                   For Petitioner(s)             :     Ms. Apoorva Agarwal for
                                                                       Mr. Himanshu Jain
                                   For Respondent(s)             :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

01/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

The pending application No.1/2021 also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Sudha/67

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