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Smt Savitri And Anr vs Pushpa Devi And Ors ...
2023 Latest Caselaw 2900 Raj/2

Citation : 2023 Latest Caselaw 2900 Raj/2
Judgement Date : 1 August, 2023

Rajasthan High Court
Smt Savitri And Anr vs Pushpa Devi And Ors ... on 1 August, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:16087]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 11162/2017

1.       Smt. Savitri W/o Shri Sugan Singh, R/o Plot No. 2, Rana
         Pratap Nagar, Jhotwara, Jaipur Raj.
2.       Smt. Saroj W/o Shri Pradeep Nehra, R/o Devipura Krishi
         Upaj Mandi Ke Samne, Sikar, District Sikar Raj.
                                                    ----Defendants-Petitioners
                                     Versus
1.       Pushpa Devi W/o Shri Ravindra Kumar Dullar D/o Late
         Shri Mangilal Choudhary, R/o 7/57, Vidhadhar Nagar,
         Jaipur.
                                                        .....Plaintiff-Respondent

2. Smt. Sushila Devi Chodhary W/o Late Shri Mangilal Choudharty, R/o Plot No. C-81, Prathaviraj Road, C- Scheme, Jaipur. Expired During The Pendency Of The Suit

3. Smt. Kaili Devi W/o Late Shri Mangilal Choudhary, R/o Village Gadoti, Post Gadota, Tehsil Dudu, At Present Maujmabad, District Jaipur.

4. Manohar Kumar S/o Late Shri Mangilal Choudhary, R/o Plot No. C-81, Prathaviraj Road, C-Scheme, Jaipur.

5. Madan S/o Late Shri Mangilal Choudhary, R/o Plot No. C-

81, Prathaviraj Road, C-Scheme, Jaipur.

6. Mahendra S/o Late Shri Mangilal Choudhary, R/o Plot No. C-81, Prathaviraj Road, C-Scheme, Jaipur.

7. Ranjeet S/o Late Shri Mangilal Choudhary, R/o Village Gadota, Post Gadota, Tehsil Dudu, At Present Maujmabad, District Jaipur.

8. Surendra S/o Late Shri Mangilal Choudhary, R/o Village Gadota, Post Gadota, Tehsil Dudu, At Present Maujmabad, District Jaipur.

9. Ramesh S/o Late Shri Mangilal Choudhary, R/o Village Pindoli, Patwar Chetra Manchwa, Tehsil And District Jaipur.

10. Smt. Chandrakala W/o Shri H.s. Mahla, R/o Plot No. B-2, Shastri Nagar, Jaipur. Since Deceased Through Her Lrs.

11. H.s Mahla S/o Shri Bhuramal Ji

12. Kapil S/o H.s. Mahla

13. Lekha D/o H.s. Mahla

[2023:RJ-JP:16087] (2 of 2) [CW-11162/2017]

14. Bhawana D/o H.s. Mahla

15. Miti D/o H.s. Mahla, All R/o B-2, Shastri Nagar, Jaipur.

----Defendant-Respondents

For Petitioner(s) : Mr. Amit Jindal For Respondent(s) : Ms. Alisha Chopra for Ms. Suruchi Kasliwal

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/08/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed, stay application

and all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/69

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