Bhagwan Singh vs Heeralal @ Heeruram
2023 Latest Caselaw 3672 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 945/2021

1. Bhagwan Singh S/o Sohan Singh, Aged About 74 Years, Govindpura, Tehsil Raniya, District Sirsa (Hariyana)

2. Jagdev @ Jasdev S/o Sardar Dalip Singh, Aged About 49 Years, Ramsinghpura, Police Station Raniya, District Sirsa (Hariyana)

----Appellants Versus

1. Heeralal @ Heeruram S/o Mohanram, Aged About 31 Years, Khara, Police Station Jamsar, Tehsil And District Bikaner

2. National Insurance Comapny Ltd., Branch Manager Sardulganj, Panchsharti Circle, Bikaner

----Respondents

For Appellant(s) : Mr. DS Thind For Respondent(s) :

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

26/04/2023

Issue notice, returnable within four weeks.

In the meanwhile and till next date of hearing, execution

proceedings in pursuant of impugned judgment and award dated

05.03.2020 passed by the learned Judge, Motor Accident Claims

Tribunal, Bikaner in Claim Case No. 431/2017 shall remain stayed.

(YOGENDRA KUMAR PUROHIT),J 1-Arti/-

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