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Om Prakash vs Kunji Lal Meena ...
2023 Latest Caselaw 3151 Raj

Citation : 2023 Latest Caselaw 3151 Raj
Judgement Date : 18 April, 2023

Rajasthan High Court - Jodhpur
Om Prakash vs Kunji Lal Meena ... on 18 April, 2023
Bench: Dinesh Mehta

[2023/RJJD/010475]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 1371/2018

1. Om Prakash S/o Shri Lehri Lal Kumhar, Aged About 35 Years, Gram Panchayt Sirabi, Panchayat Samiti Kurabad, District- Udaipur (Raj.).

2. Laxman Lal S/o Shri Panna Lal, Aged About 38 Years, Gram Panchayat Sakroda, Panchayat Samiti Kurabad, District- Udaipur (Raj.)

3. Mangi Lal S/o Shri Dala Bhil, Aged About 32 Years, Gram Panchayat Bhesra Khurd, Panchayat Samiti Kurabad, District- Udaipur (Raj.)

4. Amba Lal S/o Shri Shankar Lal Garg, Aged About 35 Years, Gram Panchayat Dantisar, Panchayat Samiti Kurabad, District- Udaipur (Raj.)

5. Nand Lal S/o Shri Moti Lal Kumhar, Aged About 39 Years, Gram Panchayat Lalpura, Panchayat Samiti Kurabad, District - Udaipur (Raj.)

6. Logar S/o Shri Pura Gameti, Aged About 32 Years, Gram Panchayat Bhesra Kala, Panchayat Samiti Kurabad, District- Udaipur (Raj.)

7. Jagdish Das S/o Shri Udai Ram Vaishnav, Aged About 31 Years, Gram Panchayat Bhilo Ka Guda, Panchayat Samiti Kurabad, District- Udaipur (Raj.)

8. Dalchand S/o Shri Rajmal, Aged About 34 Years, Gram Panchayat Bacchar, Panchayat Samiti Girwa, District- Udaipur (Raj.)

9. Uda S/o Shri Bhana, Aged About 39 Years, Gram Panchayat Dodwali, Panchayat Samiti Girwa, District- Udaipur (Raj.)

10. Madhu Lal S/o Shri Dhul Ji, Aged About 35 Years, Gram Panchayat Badi Undri, Panchayat Samiti Girwa, District- Udaipur (Raj.)

11. Prakash Chand S/o Shri Ram Lal Nai, Aged About 33 Years, Gram Panchayat Bansra, Panchayat Samiti Bhinder, District - Udaipur (Raj.)

12. Prabhu Lal S/o Shri Bheru Lal Gurjar, Aged About 36 Years, Gram Panchayat Karanpur, Panchayat Samiti Bhinder, District - Udaipur (Raj.)

[2023/RJJD/010475] (2 of 5) [WCP-1371/2018]

13. Prem Lal S/o Shri Sankar Lal, Aged About 32 Years, Gram Panchayat Adinda, Panchayat Samiti Bhinder, District- Udaipur (Raj.)

14. Roshan Lal S/o Shri Bheru Lal, Aged About 34 Years, Gram Panchayat Aakola, Panchayat Samiti Bhinder, District- Udaipur (Raj.)

15. Ram Lal S/o Shri Shankar Lal, Aged About 33 Years, Gram Panchayat Sawna, Panchayat Samiti Bhinder, District- Udaipur (Raj.)

16. Mithu Lal Choubisa S/o Shri Laxmilal Choubisa, Aged About 31 Years, Gram Panchayat Sarangpur, Panchayt Samiti Bhinder, District - Udaipur (Raj.)

17. Vardhi Chand S/o Shri Rupa Ji Meghwal, Aged About 37 Years, Gram Panchayat Balathal, Panchayt Samiti Bhinder, District - Udaipur (Raj.)

18. Sakhwat Khan S/o Shri Fayaz Khan Ji, Aged About 32 Years, Gram Panchayat Valabhnagar, Panchayt Samiti Bhinder, District - Udaipur (Raj.)

19. Shiv Ram S/o Shri Gangaram, Aged About 35 Years, Gram Panchayt Dhamania, Panchayt Samiti Bhinder, District - Udaipur (Raj.)

20. Lalu Ram S/o Shri Gordhan Ji, Aged About 33 Years, Gram Panchayat Malki, Panchayt Samiti Bhinder, District - Udaipur (Raj.)

21. Devi Lal S/o Shri Mohan Lal, Aged About 35 Years, Gram Panchayt Panud, Panchayt Samiti Bhinder, District - Udaipur (Raj.)

22. Banshi Lal S/o Shri Kashi Ram, Aged About 36 Years, Gram Panchayat Semad, Panchayat Samiti Sayara, District Udaipur (Raj.)

23. Kalu Ram Gameti S/o Shri Deva Gameti, Aged About 37 Years, Gram Panchayat Paner, Panchayat Samiti Sayara, District Udaipur (Raj.)

24. Sohan Lal Nai S/o Shri Jeetmal Nai, Aged About 38 Years, Gram Panchayat Rawalia Kalan, Panchayat Samiti Gogunda, District - Udaipur (Raj.)

25. Prabhu Lal S/o Shri Keshu Lal, Aged About 36 Years, Gram Panchayat Suawto Ka Guda, Panchayat Samiti Sayara, District - Udaipur (Raj.)

[2023/RJJD/010475] (3 of 5) [WCP-1371/2018]

26. Babu Lal Rawat S/o Shri Moda Ji Rawat, Aged About 33 Years, Gram Panchayat Singara, Panchayat Samiti Sayara, District Udaipur (Raj)

27. Gehri Lal S/o Shri Mohan Lal Gameti, Aged About 40 Years, Gram Panchayat Rawalia Khurd, Panchayat Samiti Gogunda, District - Udaipur (Raj.)

28. Devi Singh S/o Shri Nathu Singh, Aged About 36 Years, Gram Panchayat Tarpal, Panchayat Samiti Sayara, District

- Udaipur (Raj.)

29. Mangi Lal Joshi S/o Shri Udai Lal Joshi, Aged About 35 Years, Gram Panchayat Kamol, Panchayat Samiti Sayara, District - Udaipur (Raj.)

30. Lehri Lal S/o Shri Khema Ram Ji Meghwal, Aged About 31 Years, Gram Panchayat Semad, Panchayat Samiti Sayara, District - Udaipur (Raj.)

31. Sohan Lal S/o Shri Laccha Ram Gameti, Aged About 32 Years, Gram Panchayat Gundani, Panchayat Samiti Sayara, District - Udaipur (Raj.)

32. Roop Lal Nagda S/o Shri Chhagan Lal Ji Nagda, Aged About 38 Years, Gram Panchayat Diyan, Panchayat Samiti Sayara, District - Udaipur (Raj.)

33. Kalu Lal S/o Shri Natha Ram Ji Prajapat, Aged About 35 Years, Gram Panchayt Bhanpura, Panchayat Samiti Sayara, District - Udaipur (Raj.)

34. Ganesh Lal S/o Shri Lalu Ji Meghwal, Aged About 33 Years, Gram Panchayat Losing, Panchayat Samiti Badgaon, District Udaipur (Raj.)

35. Pushkar Lal S/o Shri Gangaram Paliwal, Aged About 31 Years, Gram Panchayat Kavita, Panchayat Samiti Badgaon, District - Udaipur (Raj.)

36. Mohan Lal S/o Shri Lakhma Ji Gameti, Aged About 35 Years, Gram Panchayat Dhaar, Panchayat Samiti Badgaon, District - Udaipur (Raj.)

37. Ajay Singh S/o Shri Pratap Singh Devra, Aged About 32 Years, Gram Panchayt Varda, Panchayat Samiti Badgaon, District - Udaipur (Raj.)

38. Chunni Lal S/o Shri Heera Lal Ji, Aged About 36 Years, Gram Panchayat Badi, Panchayat Samiti Badgaon, District

- Udaipur (Raj.)

[2023/RJJD/010475] (4 of 5) [WCP-1371/2018]

39. Suresh Chand S/o Shri Vala Ji Dangi, Aged About 38 Years, Gram Panchayt Lakhwali, Panchayat Samiti Badgaon, District - Udaipur (Raj.)

40. Khyali Lal Nagda S/o Shri Dhanraj Nagda, Aged About 35 Years, Gram Panchayt Kathar, Panchayat Samiti Badgaon, District - Udaipur (Raj.)

----Petitioners Versus

1. Kunji Lal Meena, Department Of Rural Development And Panchayati Raj (Panchayati Raj), Government Of Rajasthan, Jaipur, Rajasthan.

2. Shri Vishnu Kumar Goyal, Deputy Secretary, Rural Development And Panchayati Raj Department, Secretariat, Jaipur, Rajasthan

3. Shri Bishnu Charan Mallick, District Collector, Udaipur, District Udaipur, Rajasthan

4. Shri Qummer Ui Zaman Choudhary, Chief Executive Officer, Zila Parishad, Udaipur, Rajasthan

5. Shri Kedar Prasad Vaishnav, Development Officer, Panchayat Samiti Badgaon, District Udaipur, Rajasthan

6. Shri Laduram Vishnoi, Development Officer, Panchayat Samiti Gogunda, District Udaipur, Rajasthan

7. Shri Ranjeet, Development Officer, Panchayat Samiti Sayra, District Udaipur, Rajasthan

8. Shri Dhanpat Singh Rao, Development Officer, Panchayat Samiti Bhindar, District Udaipur, Rajasthan

9. Shri Ramswaroop Prajapat, Development Officer, Panchayat Samiti Girwa, District Udaipur, Rajasthan

10. Shri Vijendra Kumar Sharma, Development Officer, Panchayat Samiti Kurabad, District Udaipur, Rajasthan

11. State Of Rajasthan, Through The Secretary, Department Of Rural Development And Panchayati Raj (Panchayati Raj), Department Of Rajasthan, Jaipur, Rajasthan

----Respondents

For Petitioner(s) : Mr. Kuldeep Sing Rathore For Respondent(s) : Mr. Sunil Beniwal, AAG

[2023/RJJD/010475] (5 of 5) [WCP-1371/2018]

JUSTICE DINESH MEHTA

Order

18/04/2023

1. The order under consideration dated 12.03.2018 was passed

by the Co-ordinate Bench of this Court while relying upon the

judgment in the case of Surendra Kumar Gurjar Vs. State of

Rajasthan & Ors. (S.B. Civil Writ Petition No.4582/2017), decided

on 03.04.2017.

2. The reply to the writ petition has been filed and it has been

stated that the above referred judgment in the case of Surendra

Kumar Gurjar (supra) has been reversed and the writ petition has

been remanded back to be decided afresh.

3. In view of the aforesaid, this Court does not find any willful

disobedience of the order dated 12.03.2018 passed by the Court.

4. The notices of contempt are hereby discharged.

5. The contempt petition is disposed of accordingly.

(DINESH MEHTA),J 73-Arvind/-

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