Rajasthan State Seeds ... vs M/S S.K. Enterprises
2022 Latest Caselaw 6295 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No. 865/2022

                                   Rajasthan State Seeds Corporation Limited & Anr.
                                                                                                     ----Appellants
                                                                       Versus
                                   M/s S.K. Enterprises
                                                                                                    ----Respondent

For Appellant(s) : Mr. Aman Bohra Advocate on behalf of Mr. Dinesh Yadav Advocate. For Respondent(s) : Mr. L.L. Gupta Advocate.

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

21/09/2022

List this case after four weeks along with S.B. Civil

Miscellaneous Appeal No. 863/2022.

(ANOOP KUMAR DHAND),J

Sanjay Kumawat-119

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