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Madhu Rao D/O Hari Singh Rao vs Dr. Joga Ram, Principal ...
2022 Latest Caselaw 6293 Raj/2

Citation : 2022 Latest Caselaw 6293 Raj/2
Judgement Date : 21 September, 2022

Rajasthan High Court
Madhu Rao D/O Hari Singh Rao vs Dr. Joga Ram, Principal ... on 21 September, 2022
Bench: Anoop Kumar Dhand
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 226/2022

                                   Madhu Rao
                                                                                                       ----Petitioner
                                                                       Versus
                                   Dr. Joga Ram & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Devendra Kumar Bhardwaj Advocate.

For Respondent(s) : Mr. Yashodhar Pandey Advocate.

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

21/09/2022

Matter comes upon interim application No.1/2022 for early

listing of the contempt petition.

Application for early listing of the contempt petition stands

allowed, for the reasons stated therein.

Counsel for the respondents seeks time to submit compliance

report.

List this case on 02.11.2022.

(ANOOP KUMAR DHAND),J

Sanjay Kumawat-31

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