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Shri Balaji (Ksk) Through Its ... vs Indian Oil Corporation Limited
2022 Latest Caselaw 6112 Raj/2

Citation : 2022 Latest Caselaw 6112 Raj/2
Judgement Date : 8 September, 2022

Rajasthan High Court
Shri Balaji (Ksk) Through Its ... vs Indian Oil Corporation Limited on 8 September, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 1/2022

                                   Shri Balaji (Ksk) Through Its Proprietor-Banwari Lal Sharma,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Indian Oil Corporation Limited,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Devansh Sharma for Mr. Anuroop Singhi For Respondent(s) : Mr. Shashwat Sharma for Mr. Sandeep Pathak

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/09/2022

Counsel for the applicant seeks time to argue the matter.

List this matter on 15.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /13

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