Satish Kumar Mehta S/O Shri Puran ... vs M/S Aerens Goldsouk ...
2022 Latest Caselaw 6095 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 6/2020

                                   Satish Kumar Mehta S/o Shri Puran Chand Mehta
                                                                                                       ----Petitioner
                                                                      Versus
                                   M/s Aerens Goldsouk International Ltd. and Ors.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Ayush Singh for Mr. Punit Singhvi For Respondent(s) : None present

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/09/2022

Application for impleading the Official Liquidator as

respondent is allowed.

Amended cause-title has been filed and the same is taken on

record.

Issue notice to Respondent No.3. Notice be issued by

registered post as well. Rule is made returnable by 13.10.2022.

list this matter on 13.10.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /18

Powered by TCPDF (www.tcpdf.org)