M/S Lila Emporium vs Senior Devisional Manager
2022 Latest Caselaw 6088 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 157/2021

                                   M/s Lila Emporium
                                                                                                      ----Petitioner
                                                                      Versus
                                     Senior Devisional Manager and Anr.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Dinesh Kumar Mishra For Respondent(s) : Mr. Rizwan Ahmed

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/09/2022

Arguments heard.

Order is reserved.

(PANKAJ BHANDARI),J

ARTI SHARMA /6

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