Jaipur Zila Dugdh Utpadak Sahkari ... vs M/S Amor Traders
2022 Latest Caselaw 6086 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 46/2022

                                   Jaipur Zila Dugdh Utpadak Sahkari Sangh Limited,
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Amor Traders,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Aditya Bohra for Mr. Gunjan Pathak For Respondent(s) : Mr. Sohan Lal for Mr. Arvind Gupta

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/09/2022

List this matter on 15.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /11

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