Naresh Kumar S/O Shri Dariya Singh vs State Of Rajasthan
2022 Latest Caselaw 6083 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             677/2022

                                   Naresh Kumar S/o Shri Dariya Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Avtar Singh for Mr. Anil Kumar Upman For Respondent(s) : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/09/2022

The present matter comes up on a letter received from the

trial Court seeking extension of time for deciding the Session case.

Time is extended for a period of six months for deciding the

matter.

Accordingly, letter stands disposed of.

(PANKAJ BHANDARI),J

ARTI SHARMA /19

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