Ashoka Transport Company vs The Regional Transport Authority
2022 Latest Caselaw 6059 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 10598/2022

                                    Ashoka Transport Company
                                                                                                     ----Petitioner
                                                                      Versus
                                    The Regional Transport Authority
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Bharat Vyas, Sr. Adv. assisted by Mr. Satish Kumar Khandelwal For Respondent(s) : Mr. M.S. Singhvi, AG assisted by Mr. Darsh Pareek Mr. Tarang Gupta Mr. Sheetanshu Sharma Dr. Ganesh Parihar, AAG assisted by Mr. Sameer Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

06/09/2022

List the matter on 09.09.2022 for dictation of judgment.

(MAHENDAR KUMAR GOYAL),J

Manish/13

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