Vijay Mishra S/O Shri Shree Chand ... vs State Of Rajasthan
2022 Latest Caselaw 6045 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    D.B. Civil Writ (PIL) Petition No. 12430/2020
                                       Vijay Mishra
                                                                                                           ----Petitioner
                                                                           Versus
                                       State Of Rajasthan & Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. D.D. Khandelwal Advocate. For Respondent(s) : Mr. Prateek Singh Advocate on behalf of Ms. Sheetal Mirdha, Additional Advocate General.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

06/09/2022

This Court vide order dated 22.02.2021 had appointed the

Court Commissioner with a direction to make inspection and

submit a report. Report is not on record, nor is there any office

noting regarding submission of any report in the Registry.

Learned counsel for both the parties would submit that they

have come to know that report has been prepared and submitted

before this Court.

The Registry is directed to take necessary steps and attached

the sealed envelop containing the report and the matter be listed

thereafter in the next week.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-20

Powered by TCPDF (www.tcpdf.org)