Kanaram vs State Of Rajasthan
2022 Latest Caselaw 11925 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1501/2022

Kanaram

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Kaluram Bhati For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

27/09/2022

Issue notice.

Learned Public Prosecutor accepts notice on behalf of

respondent No.1- State.

Let notice be issued to respondent No.2 only, returnable on

13.10.2022.

The notice upon the respondent No.2 shall be served through

the SHO, Police Station Bidasar, District Churu, who will ensure

the personal service of notice upon the respondent No.2 positively

by the next date.

(VIJAY BISHNOI),J SURABHII/56-

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