Smt. Tejkanwar Thanvi vs State Of Rajasthan
2022 Latest Caselaw 11497 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 790/2021

Smt. Tejkanwar Thanvi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. DLR Vyas For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/09/2022

Copy of the petition be supplied to Mr. Sunil Beniwal, AAG

during the course of the day and he may furnish the factual report

by the next date of hearing.

List on 29.09.2022.

(VIJAY BISHNOI),J Surabhii/46-

Powered by TCPDF (www.tcpdf.org)