Shyamlal S/O Late Jairam Das vs Prabhatilal
2022 Latest Caselaw 6897 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                  S.B. Civil Second Appeal No.352/2019

                                   Shyamlal S/o Late Jairam Das & Ors.
                                                                                                      ----Appellants
                                                                       Versus
                                   Prabhatilal & Ors.
                                                                                                    ----Respondents

                                   For Appellant(s)          :     None present
                                   For Respondent(s)         :



                                                HON'BLE MR. JUSTICE SUDESH BANSAL

                                                                        Order

                                   31/10/2022

No one has appeared on behalf of appellants.

The instant second appeal under Section 100 CPC has been

filed challenging the judgment and decree dated 03.05.2012 for

specific performance passed in Civil Suit No.152/2009 titled

Prabhatilal & Ors. vs. Shyamlal & Ors. passed by the Court of Civil

Judge (Sr. Division) and Additional Chief Judicial Magistrate,

Kishangarh Bas, District Alwar which has been affirmed in first

appeal No.18/2018 (20/2012) vide judgment dated 27.04.2019

passed by the Court of Additional District Judge, Kishangarh Bas

No.2, Alwar.

As a last opportunity, let this second appeal be listed on

28.11.2022 in "supplementary list".

In the meanwhile, Registrar (Judicial) is directed to enquire

about the present status of the execution of impugned decree.

(SUDESH BANSAL),J

SAURABH/12

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