Yogesh Kumawat Son Of Shri Gopal ... vs Chairman Rajasthan Staff ...
2022 Latest Caselaw 6866 Raj/2

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

           S.B. Civil Writ Petition No. 11856/2022

1.   Yogesh Kumawat Son Of Shri Gopal Lal Kumawat, Aged
     About 30 Years, Resident Of Ward No. 1, Nago Ka Mohalla
     Jobner District Jaipur (Raj.).
2.   Amit Kumar Bayal Son Of Shri Kailash Chand Bayal, Aged
     About 28 Years, Resident Of Bhomiya Mandir Ke Pass
     Amai Kotputli Jaipur (Raj.).
3.   Rajkumar Kumawat Son Of Shri Chhotu Ram Kumawat,
     Aged About 21 Years, Resident Of Village Bassinaga Via
     Kalwar Jaipur District Jaipur (Raj.).
4.   Dinesh Jatav Son Of Shri Prakash Chand Jatav, Aged
     About 24 Years, Resident Of One Murto Dhindhora Post
     Dhindhora Tehsil Suroth District Karauli (Raj.).
5.   Saddam Khan Son Of Shri Roshan Khan, Aged About 24
     Years, Resident Of Ward No. 9 Chak 2 Rkm-A Tehsil
     Gharsana District Sri Ganganagar (Raj.)
6.   Surender Kumar Son Of Shri Ronki Ram, Aged About 24
     Years, Resident Of Village Ninan Tehsil Bahadra District
     Hanumangarh (Raj.).
7.   Hanuman Choudhary Son Of Shri Babulal Choudhary,
     Aged About 22 Years, Resident Of Jato Ka Mohalla Village
     Meerganj Sherpur Tehsil Tonk (Raj.).
8.   Monu Kumar Dhakar Son Of Shri Radha Kishan Dhakar,
     Aged About 22 Years, Resident Of Village Bhaopura Tehsil
     Naiwan District Bundi (Raj.)
9.   Naval Kumawat Son Of Shri Mitthu Lal Kumawat, Aged
     About 24 Years, Resident Of Village Raghunathpura Post
     Khareda Tehsil Todaraisingh District Tonk (Raj.)
                                                               ----Petitioners
                                Versus
1.   Chairman Rajasthan Staff Selection Board, State Institute
     Of Agricultural Management Campus, Durgapura, Jaipur.
2.   Chief Secretary, Animal Husbandry, Livestock Bhavan
     Directorate, Gandhi Nagar, Tonk Road, Jaipur.
                                                             ----Respondents

                                                                            (2 of 2)                [CW-11856/2022]




                                   For Petitioner(s)        :     Mr. Kamlesh Kumar Sahu.
                                                                  Mr. Aamir Khan.
                                   For Respondent(s)        :     Ms. Priyanka Pareek.

Mr. Arpit Jain for Mr. Nalin G. Narian.

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

21/10/2022

This writ petition relates to wrong answers key with regard

to advertisement dated 11.03.2022 issued by the respondents for

the post of Livestock Assistant.

The Co-ordinate Bench of this court at Principal seat Jodhpur

in the matter of Praveen Senwar Vs. State of Rajasthan & Ors.

(S.B. Civil Writ Petition No.10276/2022 along with other connected

matters) decided on 28.09.2022 has considered the correctness of

the said questions based upon the report of the Expert Committee

and dismissed the writ petition.

In that view of the matter, this writ petition is dismissed in

view of the judgment passed by the Co-ordinate Bench of this

court at Principal seat Jodhpur in the matter of Praveen Senwar

(supra).

(INDERJEET SINGH),J

MG/122

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