Assistant Commissioner ... vs M/S Gurukripa Career Institute
2022 Latest Caselaw 6823 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Sales Tax (VAT) Revision Petition No. 38/2020

                                    Assistant       Commissioner,        Anti-Evasion,           Rajasthan,   Circle-I,
                                    Commercial Taxes Department, Jaipur.
                                                                                                         ----Petitioner
                                                                           Versus
                                    M/s. Gurukripa Career Institute, Jyoti Nagar, Piprali Road, Jaipur.
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Punit Singhvi, Advocate with Mr. Swapnil S. Sharma, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

19/10/2022

Learned counsel for the petitioner seeks to withdraw the

petition as respondent seeks to avail the benefit of AMNESTY

SCHEME, 2022.

Accordingly, this petition is dismissed as withdrawn with the

liberty aforesaid.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /55

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