Mahavir S/O Dhanraj vs State Of Rajasthan
2022 Latest Caselaw 6819 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 288/2022

                                   Mahavir S/o Dhanraj
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Mukesh Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

19/10/2022

Admit.

Call for the record.

Issue notice.

Learned Public Prosecutor accepts notice on behalf of the

State.

List this matter in due course.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /41

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