M/S Shreepati Computech Pvt. ... vs The Assistant Commissioner
2022 Latest Caselaw 6815 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Sales Tax Revision Petition No. 19/2022

                                   M/s Shreepati Computech Pvt. Limited
                                                                                                      ----Petitioner
                                                                       Versus
                                   The Assistant Commissioner,
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Ayush Sharma Advocate on behalf of Mr. Alkesh Sharma Advocate. For Respondent(s) : Mr. Ayush Singh Advocate on behalf of Mr. Punit Singhvi Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

19/10/2022

At the request of learned counsel for the petitioner, the

matter is adjourned.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-61

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