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Heera Lal S/O Shri Kallu vs State Of Rajasthan
2022 Latest Caselaw 6812 Raj/2

Citation : 2022 Latest Caselaw 6812 Raj/2
Judgement Date : 19 October, 2022

Rajasthan High Court
Heera Lal S/O Shri Kallu vs State Of Rajasthan on 19 October, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Criminal Writ Petition No. 604/2022

                                   Heera Lal S/o Shri Kallu
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Govind Prasad Rawat For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

19/10/2022

List this matter after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /9

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