Bittu Singh @ Manjeet Singh S/O ... vs State Of Rajasthan
2022 Latest Caselaw 6811 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Criminal Writ Petition No. 647/2022

                                   Bittu Singh @ Manjeet Singh S/o Late Shri Balwant Singh, Aged
                                   About 42 Years, R/o Lavan Ki Dhani, Police Station Sikri, District
                                   Bharatpur (Raj.)
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.       State Of Rajasthan, Through Secretary, Department Of
                                            Home, Secretariat, Jaipur.
                                   2.       The Senior Govt. Dy. Secretary, Department Of Home,
                                            Secretariat, Jaipur.
                                   3.       The District Collector And Magistrate, District Bharatpur
                                            (Raj.)
                                   4.       The Superintendent Central Jail, Alwar (Raj.)
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Govind Prasad Rawat For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

19/10/2022

Counsel for the petitioner does not want to press the present

Criminal Writ Petition.

Accordingly, present Criminal Writ Petition is dismissed as

withdrawn.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /6

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