Maya Rathi W/O Shri Navneet Rathi vs Income Tax Officer
2022 Latest Caselaw 6809 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 7495/2022

                                   Maya Rathi
                                                                                                          ----Petitioner
                                                                          Versus
                                   Income Tax Officer & Anr.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Akshay Bhardwaj Advocate on behalf of Mr. Vedant Agarwal Advocate.

For Respondent(s) : Mr. R.D. Rastogi, Additional Solicitor General with Mr. Devesh Yadav Advocate.

Ms. Parinitoo Jain Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

19/10/2022

Matter be listed in the third week of November, 2022 for

consideration on stay application.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-63

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