Abdul Vaheed S/O- Shri. Abdul ... vs State Of Rajasthan
2022 Latest Caselaw 6796 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 2163/2022

1.     Abdul Vaheed S/o- Shri. Abdul Rashid, Aged About 40
       Years, R/o- Gujjaro Ke Mandir Ke Pass, Sharma Sadan Ke
       Saamne, Jhalawar, Rajasthan- 326001.
2.     Shahid Akhtar S/o- Abdul Gafoor, Aged About 30 Years,
       R/o- Godam Ki Talai, Peepal Wala Kuaa, Jhiri Mohalla,
       Jhalawar, Rajasthan- 326001.
                                                                  ----Petitioners
                                   Versus
1.     State Of Rajasthan, Through Principal Secretary, Medical
       And Health Department, Government Secretariat, Jaipur.
2.     The     Director   Of     Medical        And      Health    Department,
       Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
3.     The Additional Director (Asdministration) (Non-Gazetted),
       Medical And Health Department, Swasthya Bhawan, Tilak
       Marg, C-Scheme, Jaipur.
4.     Rajkumar     Sharma        S/o-      Sh.     Nathmal       Sharma,    Lab
       Assistant, Through The Chief Medical And Health Officer,
       Pali,
5.     Tanwar Singh S/o- Sh. Mangu Singh, Lab Assistant,
       Through The Chief Medical And Health Officer.
                                                                ----Respondents

For Petitioner(s) : Ms. Madhumita Das. For Respondent(s) : Dr. Vivek Tyagi, Dy.G.C.

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

19/10/2022

Counsel for the petitioners submits that the issue involved in

this writ petition has been considered and decided by this court in

the matter of Dinesh Gurjar Vs. The State of Rajasthan & Ors.

(2 of 2) [CW-2163/2022]

(S.B. Civil Writ Petition No.2473/2022 along with other connected

matters) decided on 29.09.2022.

Counsel appearing on behalf of the respondents has not

disputed this fact.

In that view of the matter, this writ petition is disposed of in

view of the judgment passed by this court in the matter of Dinesh

Gurjar (supra).

(INDERJEET SINGH),J

MG/110

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