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Shree Cement Limited vs The State Of Rajasthan
2022 Latest Caselaw 6771 Raj/2

Citation : 2022 Latest Caselaw 6771 Raj/2
Judgement Date : 18 October, 2022

Rajasthan High Court
Shree Cement Limited vs The State Of Rajasthan on 18 October, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Civil Writ Petition No. 11771/2020

                                   Shree Cement Limited
                                                                                                       ----Petitioner
                                                                       Versus
                                   The State Of Rajasthan & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Anant Kasliwal Advocate. For Respondent(s) : Major R.P. Singh, Additional Advocate General with Mr. Jaivardhan Singh Shekhawat Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

18/10/2022

Further time of three weeks is granted to the learned counsel

for the respondents to file reply of application No.1/2022.

List thereafter.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-125

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