Shankar Lal Sukariya S/O Shri ... vs State Of Rajasthan
2022 Latest Caselaw 6734 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 15174/2022

                                    Shankar Lal Sukariya S/o Shri Gopal Lal Raiger
                                                                                                             ----Petitioner
                                                                              Versus
                                    State Of Rajasthan
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Rajendra Prasad Gautam For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

17/10/2022

Counsel for the petitioner is directed to place on record the

copy of the judgment passed by this Court in the matter of

Dharmendra Choudhary Vs. State of Rajasthan (S.B. Civil Writ

Petition No.2456/2021).

List after one week.

(INDERJEET SINGH),J

Upendra Pratap Singh /203

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