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Ram Niwash Beniwal Son Of Shri Ram ... vs State Of Rajasthan
2022 Latest Caselaw 6730 Raj/2

Citation : 2022 Latest Caselaw 6730 Raj/2
Judgement Date : 17 October, 2022

Rajasthan High Court
Ram Niwash Beniwal Son Of Shri Ram ... vs State Of Rajasthan on 17 October, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            D.B. Public Interest Litigation (PIL) No. 16219/2019

                                   Ram Niwash Beniwal & Others
                                                                                                      ----Petitioners
                                                                       Versus
                                   State Of Rajasthan & Others.
                                                                                                    ----Respondents
                                   For Petitioner(s)         :     None.
                                   For Respondent(s)         :     Mr. Anil Mehta, Additional Advocate

General with Ms. Archana Advocate. Mr. Hanuman Choudhary Advocate. Mr. S.L. Kumawat Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Judgment / Order

17/10/2022

No one has put in appearance on behalf of the petitioners.

Matter be listed after three weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-69

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