Ganga Ram Choudhary S/O Narayana ... vs The Deputy Commissioner Of Income ...
2022 Latest Caselaw 6728 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition No. 12404/2022

                                   Ganga Ram Choudhary
                                                                                                        ----Petitioner
                                                                         Versus
                                   The Deputy Commissioner Of Income Tax
                                                                                                      ----Respondent

Connected With D.B. Civil Writ Petition No. 12414/2022 Rajesh Choudhary

----Petitioner Versus The Deputy Commissioner Of Income Tax

----Respondent

For Petitioner(s) : Mr. Arunabh Dey Advocate on behalf of Mr. Mahendra Gargieya Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

17/10/2022

At the request of learned counsel for the petitioners, the

matters are adjourned.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-11-12

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