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Amar Chand Son Of Late Shri Badri ... vs Satya Narain Son Of Late Shri Laxmi ...
2022 Latest Caselaw 6717 Raj/2

Citation : 2022 Latest Caselaw 6717 Raj/2
Judgement Date : 17 October, 2022

Rajasthan High Court
Amar Chand Son Of Late Shri Badri ... vs Satya Narain Son Of Late Shri Laxmi ... on 17 October, 2022
Bench: Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             S.B. Civil Miscellaneous Application No. 94/2022

                                   Amar Chand Son Of Late Shri Badri Lal Chhaparawal,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Satya Narain Son Of Late Shri Laxmi Chand Chhaparwal,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Amit Kumar Dhawan, Advocate For Respondent(s) : Ms. Shikha Parnami, Advocate

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

17/10/2022

Counsel for the applicant seeks time to cite the judgments

on the issue involved in the application.

](ANOOP KUMAR DHAND),J

HEENA GANDHI /45

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