Offshore Infrastructure Limited vs State Of Rajasthan
2022 Latest Caselaw 6696 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                          D.B. Civil Writ Petition No. 3054/2018

                                       Offshore Infrastructure Limited
                                                                                                             ----Petitioner
                                                                             Versus
                                       State Of Rajasthan & Ors.
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Ravi Chirania Advocate. For Respondent(s) : Mr. Anil Mehta, Additional Advocate General with Mr. Yashodhar Pandey Advocate.

Mr. Kinshuk Jain Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

14/10/2022

Pleadings are complete.

Matter be listed for final hearing in the month of January,

2023.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-56

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