Prahlad Mundotiya And Ors vs State Of Raj And Ors
2022 Latest Caselaw 6695 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                          D.B. Civil Writ Petition No. 2111/2018

                                       Prahlad Mundotiya And Ors
                                                                                                            ----Petitioners
                                                                             Versus
                                       State Of Raj And Ors
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Ashish Sharma Advocate on behalf of Mr. Deepak Sharma Advocate.

For Respondent(s) : Mr. Chiranji Lal Saini, Additional Advocate General with Ms. Srijana Shreshtha Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

14/10/2022

Pleadings are complete.

Application for stay has remained pending, the same is

disposed off.

Matter be listed for final hearing in the month January, 2023.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-55

Powered by TCPDF (www.tcpdf.org)