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The State Of Rajasthan vs Samiksha Sharma D/O Shri Ramakant ...
2022 Latest Caselaw 6614 Raj/2

Citation : 2022 Latest Caselaw 6614 Raj/2
Judgement Date : 12 October, 2022

Rajasthan High Court
The State Of Rajasthan vs Samiksha Sharma D/O Shri Ramakant ... on 12 October, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   D.B. Civil Special Appeal (Writ) No. 641/2022

                                       The State Of Rajasthan & Anr.
                                                                                                         ----Appellants
                                                                          Versus
                                       Samiksha Sharma & Anr.
                                                                                                       ----Respondents

For Appellant(s) : Mr. Chiranji Lal Saini, Additional Advocate General For Respondent(s) : Mr. Bipin Gupta Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

12/10/2022

Service of notice on respondent No.2 is still awaited.

Matter be listed after service of notice on respondent No.2.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-23

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