Mohd. Saif @ Karian S/O Shadab ... vs State Of Rajasthan
2022 Latest Caselaw 6609 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR
         D.B. Criminal Death Reference No. 1/2020

State Of Rajasthan
                                                                   ----Petitioner
                           Versus
Mohd.salman S/o Shakeel Ahmed
                                                                 ----Respondent

Connected With

1. D.B. Criminal Revision Petition No. 1939/2017

2. D.B. Criminal Death Reference No. 2/2020

3. D.B. Criminal Death Reference No. 3/2020

4. D.B. Criminal Death Reference No. 4/2020

5. D.B. Criminal Appeal (db) No. 106/2021

6. D.B. Criminal Appeal (db) No. 107/2021

7. D.B. Criminal Appeal (db) No. 21/2022

8. D.B. Criminal Appeal (db) No. 56/2022

9. D.B. Criminal Appeal (db) No. 96/2022

10. D.B. Criminal Appeal (db) No. 208/2022

11. D.B. Criminal Appeal (db) No. 209/2022

12. D.B. Criminal Appeal (db) No. 210/2022

13. D.B. Criminal Appeal (db) No. 211/2022

14. D.B. Criminal Appeal (db) No. 212/2022

15. D.B. Criminal Appeal (db) No. 213/2022

16. D.B. Criminal Appeal (db) No. 214/2022

17. D.B. Criminal Appeal (db) No. 215/2022

18. D.B. Criminal Appeal (db) No. 216/2022

19. D.B. Criminal Appeal (db) No. 217/2022

20. D.B. Criminal Appeal (db) No. 247/2022

21. D.B. Criminal Appeal (db) No. 248/2022

22. D.B. Criminal Appeal (db) No. 249/2022

23. D.B. Criminal Appeal (db) No. 250/2022

24. D.B. Criminal Appeal (db) No. 251/2022

25. D.B. Criminal Appeal (db) No. 252/2022

26. D.B. Criminal Appeal (db) No. 253/2022

27. D.B. Criminal Appeal (db) No. 254/2022

(2 of 2) [CRLDR-1/2020]

For Petitioner(s) : Ms. Nityarama Krishanan, Sr. Adv.

assisted by Mr. Shivam Sharma, Mr. Raghav Tankha, Ms. Stuti Rai, Ms. Deekhsa Dwivedi, Ms. Tusharika Mattoo, Mr. Siddharth Satija & Mr. Rajat Kumar through VC Mr. Vibhor Jain with Ms. Seema Mishra & Mr. Syed Saadat Ali in D.B. Criminal Revision Petition No.1939/2017 For Respondent(s) : Ms. Rekha Madnani, Additional G.A. in D.B. Criminal Appeals and Death References Mr. Rajesh Maharshi, AAG with Mr. Devanshu Saini in D.B. Criminal Revision Petition No.1939/2017

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

12/10/2022

Heard.

Hearing to continue tomorrow i.e. 13.10.2022 at 2:30 pm.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA/74-101

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