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Rohit Sharma S/O Sh. Kailash Chand ... vs The State Of Rajasthan
2022 Latest Caselaw 6565 Raj/2

Citation : 2022 Latest Caselaw 6565 Raj/2
Judgement Date : 11 October, 2022

Rajasthan High Court
Rohit Sharma S/O Sh. Kailash Chand ... vs The State Of Rajasthan on 11 October, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                        D.B. Special Appeal (Writ) No. 582/2022

                                       Rohit Sharma & Ors.
                                                                                                            ----Appellants
                                                                             Versus
                                       The State Of Rajasthan & Ors.
                                                                                                          ----Respondents

For Appellant(s) : Mr. Neeraj Kumar Sharma Advocate on behalf of Mr. Indresh Sharma Advocate.

For Respondent(s) : None.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Judgment / Order

11/10/2022

At the request of learned counsel for the appellants, the case

is adjourned.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-6

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